Mandeep @ Maan vs State Of Nct Of Delhi
2016 Latest Caselaw 7345 Del

*      IN THE HIGH COURT OF DELHI AT NEW DELHI

                              RESERVED ON : 19th JULY, 2016
                              DECIDED ON : 8th DECEMBER, 2016

+     CRL.REV.P.183/2015 & CRL.M.A.No.4542/2015
      MANDEEP @ MAAN                                       ..... Petitioner
                         Through :    Mr.Sumit Chaudhary, Advocate.
                         versus
      STATE OF NCT OF DELHI                             ..... Respondent
                    Through :         Ms.Nandita Rao, ASC.
                                      Ms.Anindita Pujari, Advocate with
                                      Mr.Santosh Kumar, Advocate for the
                                      victim.
      CORAM:
      HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present revision petition is disposed of in terms of a detailed common judgment delivered today which is placed in the file of Crl.Rev.P.472/2016 titled 'Yashwinder Malik vs. State '.

(S.P.GARG) JUDGE DECEMBER 08, 2016 / tr