Kiran Noniwal And Ors. vs Uoi And Ors.
2015 Latest Caselaw 7202 Del

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*      IN THE HIGH COURT OF DELHI AT NEW DELHI
                                                Reserved on : 19.08.2015
                                              Pronounced on: 21.09.2015

+      W.P.(C) 3829/2014, C.M. NO.4627/2015
       KIRAN NONIWAL AND ORS.                          ..... Petitioners
                       versus
       UOI AND ORS.                                    ..... Respondents

Through : Ms. Rekha Palli, Sr. Advocate with Ms. Shruti Munjal, Ms. Ankita Patnaik and Ms. Garima Sachdeva, Advocates, for petitioners in W.P.(C) 1358/2014.

Ms. Tamali Wad with Sh. Vaibhav Sharma, Advocates, for petitioners in W.P.(C) 3829/2014. Sh. Rajesh Gogna, CGSC with Ms. L. Gangmei, Advocate, for the respondents. CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MS. JUSTICE DEEPA SHARMA

MR. JUSTICE S. RAVINDRA BHAT

% For detailed judgment, the decision dated 21.09.2015 in W.P.(C) 1358/2014 may be referred to.

S. RAVINDRA BHAT (JUDGE)

DEEPA SHARMA (JUDGE) SEPTEMBER 21, 2015

W.P.(C) 3829/2014 Page 1