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Jatinder Paul Syal & Ors. vs Union Of India & Ors.
2015 Latest Caselaw 6599 Del

Citation : 2015 Latest Caselaw 6599 Del
Judgement Date : 3 September, 2015

Delhi High Court
Jatinder Paul Syal & Ors. vs Union Of India & Ors. on 3 September, 2015
Author: Najmi Waziri
*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                                             Date of Decision: 03.09.2015

+     W.P(C) 8040/2012 & CM APPL. No.3415/2014
      JATINDER PAUL SYAL & ORS.                  .... Petitioners
                      Through: Mrs. Jyoti Singh, Sr. Advocate with Ms.
                               Tinu Bajwa, Mr. Vaibhav Kalra, Mr.
                               A.K. Trivedi, Mr. Sameer Sharma & Mr.
                               Amandeep Joshi, Advocates
                      versus

      UNION OF INDIA & ORS.                            ..... Respondents
                    Through:         Mr. Jaswinder Singh, Advocate for R-1
                                     & 2 with Mrs. Mona Singh, Dr. (CRD),
                                     DoPT
                                     Mr. Ruchir Mishra & Mr. Mukesh
                                     Tiwari, Advocates for R-3 to R-4


CORAM:
HON'BLE MR. JUSTICE KAILASH GAMBHIR
HON'BLE MR. JUSTICE NAJMI WAZIRI

NAJMI WAZIRI, J.

For order, see WP(C) No. 153/2013, titled G.J. Singh & Ors. vs. Union of India & Ors.

(NAJMI WAZIRI) JUDGE

(KAILASH GAMBHIR) JUDGE SEPTEMBER 03, 2015/tp

 
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