Pioneer Publicity Corporation ... vs Netlink Blue Media Private Ltd
2015 Latest Caselaw 8118 Del

$~23
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      CS(OS) 2013/2009
       PIONEER PUBLICITY CORPORATION PVT LTD ..... Plaintiff
                      Through : Ms. Anjali Chopra, Advocate
                        versus

       NETLINK BLUE MEDIA PRIVATE LTD              ..... Defendant
                      Through : None.

       CORAM:
       HON'BLE MS. JUSTICE HIMA KOHLI
                     ORDER

% 28.10.2015

1. Pursuant to the order dated 17.9.2015, on which date court

notice of default was issued to both sides, counsel for the plaintiff

enters appearance and states that the defendant has gone into

liquidation and steps shall have to be taken by the plaintiff to

approach the Company Judge for seeking permission to pursue its

remedies against the defendant/company. She therefore seeks leave

to withdraw the suit.

2. Leave, as prayed for, is granted. The suit is dismissed as

withdrawn.

HIMA KOHLI, J OCTOBER 28, 2015 sk/ap