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Uoi & Ors. vs K.L.Mehndiratta & Ors.
2015 Latest Caselaw 7781 Del

Citation : 2015 Latest Caselaw 7781 Del
Judgement Date : 9 October, 2015

Delhi High Court
Uoi & Ors. vs K.L.Mehndiratta & Ors. on 9 October, 2015
$~S-3-8
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
%                                                            DECIDED ON: 09.10.2015

+       REVIEW PET.376/15, CM APPL.14274, 14275/15 IN W.P.(C) 3979/08
        UOI & ANR.                                       ..... Petitioners
                       versus
        MADAN LAL SHARMA & ORS.                        ..... Respondents
        REVIEW PET.328/15, CM APPL.11823, 11824/15 IN W.P.(C) 8363/07
        UOI & ORS.                                        ..... Petitioners
                         versus
        R.D.DIXIT & ORS.                               ..... Respondents
        REVIEW PET.396/15, CM APPL.13081, 13082, 15878, 15879/15 IN
        W.P.(C) 1942/07
        UOI & ORS                                     ..... Petitioners
                        versus
        VINOD KUMAR SAXENA                            ..... Respondent

        REVIEW PET.329/15, CM APPL.11827, 11828/15 IN W.P.(C) 3816/08
        UOI & ORS.                                        ..... Petitioners
                       versus
        P.N.PRASAD & ORS.                              ..... Respondents

        REVIEW PET.385/15, CM APPL.14746, 14748/15 IN W.P.(C) 2741/07
        UOI & ANR.                                        ..... Petitioners
                       versus
        YOGINDER LAL SHARMA & ORS.                     ..... Respondents

        REVIEW PET.386/15, CM APPL.14755, 14756/15 IN W.P.(C) 4806/08
        UOI & ORS.                                          .... Petitioner
                       versus
        K.L.MEHNDIRATTA & ORS.                         ..... Respondents

        Appearance: Mr. Jagjit Singh with Mr. Shivanshu Bajpai and Ms. Nisha,
        Advocates for Union of India/Indian Railways.
        Mr. J.K. Singh, Advocates for Union of India/Indian Railways.
        Mr. Kishore Kumar Patel, Adv. for respondents in item nos.2, 5, 7& 8.
        Mr. G.D. Bhandari, Advocate for respondents in item nos.3, 4 & 6.




REVIEW PET.386/15 IN W.P.(C)4806/08 WITH CONNECTED MATTERS                     Page1 of 2
         CORAM:
        HON'BLE MR. JUSTICE S. RAVINDRA BHAT
        HON'BLE MR. JUSTICE SURESH KAIT
        S.RAVINDRA BHAT, J. (ORAL)

For detailed order, refer to order of the even date passed in Review Petition No.377/2015 in W.P.(C)2937/2007 - UOI & Anr. V. Kishan Lall Sharma & Ors.

S. RAVINDRA BHAT (JUDGE)

SURESH KAIT (JUDGE) OCTOBER 09, 2015 /vikas/

REVIEW PET.386/15 IN W.P.(C)4806/08 WITH CONNECTED MATTERS Page1 of 2

 
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