Intas Pharmaceuticals Limited vs Novartis Ag & Ors
2015 Latest Caselaw 7523 Del

Citation : 2015 Latest Caselaw 7523 Del
Judgement Date : 1 October, 2015

Delhi High Court

Intas Pharmaceuticals Limited vs Novartis Ag & Ors on 1 October, 2015

$~61.
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     CS(OS) 1075/2015 and I.A. 8120/2015
      INTAS PHARMACEUTICALS LIMITED             ..... Plaintiff
                    Through: Ms. Aradhana Sachdeva, Advocate
                    with Ms. Namrita Kochhar, Advocate

                        versus

      NOVARTIS AG & ORS                           ..... Defendants
                     Through: Dr. Shilpa Arora, Advocate

      CORAM:
      HON'BLE MS. JUSTICE HIMA KOHLI

                        ORDER

% 01.10.2015

1. Counsel for the plaintiff states that in view of the settlement

arrived at with the defendant and recorded in CS(OS)1120/2015, she

does not wish to press the present suit.

2. The suit is accordingly disposed of alongwith the pending

application.

3. File be consigned to the record room.

HIMA KOHLI, J OCTOBER 01, 2015 rkb

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