M/S Dk Chemicals Ltd. vs M/S Shree Shankar Straw Products ...
2015 Latest Caselaw 8725 Del

$~28
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      CS(OS) 1380/1996
       M/S DK CHEMICALS LTD.                           ..... Plaintiff
                     Through : Mr. D.R. Bhatia, Advocate

                     versus
       M/S SHREE SHANKAR STRAW PRODUCTS P.LTD...... Defendant
                     Through : None.

       CORAM:
       HON'BLE MS. JUSTICE HIMA KOHLI
                     ORDER

% 23.11.2015

1. This order is in continuation of the order dated 14.10.2015.

2. Mr. Bhatia, learned counsel for the plaintiff enters appearance

and states that despite best efforts made by him, his clients have not

contacted him and he has no instructions.

3. It appears that the plaintiff is not interested in seeking revival of

the suit that was adjourned sine die as long back as on 17.3.1999 at

the request of the counsel for the plaintiff who had stated that they

would approach the Court if they are in a position to locate the

address of the defendant.

4. The suit is accordingly dismissed for non-prosecution.

HIMA KOHLI, J NOVEMBER 23, 2015 sk/ap