Sri Saktivlas Mission For Health & ... vs Virender Singh
2015 Latest Caselaw 4328 Del

Citation : 2015 Latest Caselaw 4328 Del
Judgement Date : 27 May, 2015

Delhi High Court

Sri Saktivlas Mission For Health & ... vs Virender Singh on 27 May, 2015

Author: Hima Kohli

4
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*     IN THE HIGH COURT OF DELHI AT NEW DELHI

+                       CS(OS) 83/2013


      SRI SAKTIVLAS MISSION FOR HEALTH &
      CONSCIOUSNESS & ORS.                         ..... Plaintiffs
                     Through Mr.V.K.Ahuja, Mr.Neeraj &
                     Ms.Dipti, Advocates with P-3 in person

                        versus

      VIRENDER SINGH                             ....Defendant
                    Through Mr.Manish K.Pathak, Mr.Kunal Narain
                    Advocates with defendant in person

      CORAM:
      HON'BLE MS. JUSTICE HIMA KOHLI

                        ORDER

% 27.05.2015

1. Counsel for the plaintiff states that in view of the comprehensive

settlement arrived at between the plaintiffs and defendant in CS(OS)

No.804/2012 and CC No.104/2012, he has instructions to withdraw

the present suit.

2. The suit is disposed of.

HIMA KOHLI, J MAY 27, 2015 mk

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