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The Liquidator Polymerland India ... vs The Deputy Commissioner Of Income ...
2015 Latest Caselaw 4021 Del

Citation : 2015 Latest Caselaw 4021 Del
Judgement Date : 19 May, 2015

Delhi High Court
The Liquidator Polymerland India ... vs The Deputy Commissioner Of Income ... on 19 May, 2015
Author: S.Ravindra Bhat
$~34-35
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                 Decided on: May 19,2015
+    ITA 269/2008
+    ITA 270/2008

       THE LIQUIDATOR POLYMERLAND INDIA P.LTD..... Appellant
                    Through Mr. S. Ganesh Sr. Adv. with Mr.
                            Syed Naqvi, Mrs. Namrata Kapoor
                            Sharma and Mr. P P Kanwer, Advs.

                        versus

    THE DEPUTY COMMISSIONER OF INCOME TAX.... Respondent

Through Mr. N P Sahni, sr. standing counsel with Mr. Nitin Gulati, Adv. CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE R.K.GAUBA

MR. JUSTICE S. RAVINDRA BHAT (OPEN COURT)

% For detailed judgment, the decision dated 19.05.2015 in ITA 268/2008 may be referred to.

S. RAVINDRA BHAT (JUDGE)

R.K.GAUBA (JUDGE)

MAY 19, 2015 vld

 
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