Director Of Income Tax -I vs Ericsson Ab
2015 Latest Caselaw 3975 Del

$~15-19
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                                Decided on: May 18, 2015
+       ITA 262/2014, C.M. No.10060/2014
+       ITA 263/2014, C.M. No.10062/2014
+       ITA 264/2014, C.M. No.10064/2014
+       ITA 265/2014, C.M. No.10066/2014
+       ITA 266/2014, C.M. No.10068/2014
        DIRECTOR OF INCOME TAX -I                       ..... Appellant
                      Through: Mr. Rohit Madan, Sr. Standing Counsel
                      with Mr. Akash Vajpayee, Advocate.
                      versus
        ERICSSON AB                                   ..... Respondent

Through: Mr. Percy Pardiwala, Sr. Advocate, Mr. Vikas Jain and Mr. Shubham Rastogi, Advocates. CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE R.K.GAUBA

MR. JUSTICE S. RAVINDRA BHAT (OPEN COURT)

% For detailed judgment, the decision dated 18.05.2015 in ITA No. 261/2014 may be referred to.

S. RAVINDRA BHAT (JUDGE)

R.K. GAUBA (JUDGE) MAY 18, 2015 ik

ITA 262/2014 & conn. Page 1