Mahesh vs State
2015 Latest Caselaw 3911 Del

Citation : 2015 Latest Caselaw 3911 Del
Judgement Date : 15 May, 2015

Delhi High Court

Mahesh vs State on 15 May, 2015

$~22
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

+     CRL.A. 556/2015

                                              Decided on 15th May, 2015

      MAHESH                                        ..... Appellant
                        Through:   Mr. Alpana Pandey, Adv.
                        versus

      STATE                                          ..... Respondent
                        Through:   Mr. Amit Ahlawat, APP for State
                                   with SI Uma Datt, P.S. Mangol Puri.

CORAM:
HON'BLE MR. JUSTICE A.K. PATHAK


A.K. PATHAK, J. (ORAL)

For judgment, see Criminal Appeal No. 444/2015.

A.K. PATHAK, J.

MAY 15, 2015 ga

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