Director Of Income Tax ... vs Iilm Foundation (New)
2015 Latest Caselaw 3862 Del

$~5
*      IN THE HIGH COURT OF DELHI AT NEW DELHI

                                               Decided on: May 14, 2015

+      ITA 16/2013
       DIRECTOR OF INCOME TAX (EXEMPTION)
                                                            ..... Appellant
                        Through:   Mr.N.P.Sahni, Sr.Standing Counsel
                                   and Mr.Nitin Gulati,Jr.Standing
                                   Counsel.

                        versus

       IILM FOUNDATION (NEW)                   ..... Respondent

Through: Mr.Sandeep Mittal, Adv.

CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE R.K.GAUBA

MR. JUSTICE S. S. RAVINDRA BHAT

%

For detailed judgment, the decision dated 14.05.2015 in ITA No.1312/2010 may be referred to.

S. RAVINDRA BHAT, J

R.K.GAUBA, J MAY 14, 2015 mr

ITA Nos.16/2013 Page 1