Mrf Limited vs Commissioner Of Trade And Taxes
2015 Latest Caselaw 3857 Del

*      IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                Reserved on: April 13, 2015
                                              Pronounced on: May 14, 2015

+                         ST.APPL.2/2015

       MRF LIMITED                                ..... Appellant
                    Through: Sh. Tarun Gulati, Sh. Sparsh Bhargava,
                    Sh. Anupam Mishra, Ms. Rachana Yadav, Sh.
                    Shashi Mathews and Sh. Kishore Kunal,
                    Advocates.
                    versus
       COMMISSIONER OF TRADE AND TAXES            ..... Respondent

Through: Ms. Ruchi Sindhwani, Addl. Standing Counsel, GNCTD with Ms. Megha Bharara with Ms. Bandana Shukla, Advocates, for GNCTD. CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE R.K. GAUBA

MR. JUSTICE R.K. GAUBA %

For detailed judgment, the decision dated 14.05.2015 in ST.APPL.1/2015 may be referred to.

R.K.GAUBA (JUDGE)

S. RAVINDRA BHAT (JUDGE)

MAY 14, 2015 ik