Deepak Kathpalia vs State & Anr.
2015 Latest Caselaw 4991 Del

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                             RESERVED ON : 3rd MARCH, 2015
                             DECIDED ON : 14th JULY, 2015

+     CRL.M.C. 2039/2007
      DEEPAK KATHPALIA                                  ..... Petitioner
                         Through :   Mr.Pavan Narang, Advocate with
                                     Mr.Anish Dhingra, Mr.Shivam
                                     Takiar & Ms.Vasundhara Chauhan,
                                     Advocates.

                         Versus

      STATE & ANR.                                      ..... Respondents
                         Through :   Ms.Kusum Dhalla, APP.
                                     Mr.K.T.S.Tulsi, Sr.Advocate with
                                     Mr.Gaurang Vardhan, Advocate for
                                     R2.
      CORAM:
      HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present petition stands disposed of in terms of a detailed

common judgment delivered today which is placed in the file of

Crl.M.C.No.2014/2007 titled 'P.S.Sharma vs. State & anr.'.

(S.P.GARG) JUDGE

JULY 14, 2015 / TR