Devender @ Titu vs State & Ors.
2015 Latest Caselaw 4686 Del

Citation : 2015 Latest Caselaw 4686 Del
Judgement Date : 3 July, 2015

Delhi High Court

Devender @ Titu vs State & Ors. on 3 July, 2015

Author: S. P. Garg

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                               RESERVED ON : APRIL 30, 2015
                               DECIDED ON : JULY 03, 2015


+                 CRL.A.1332/2012 & Crl.M.A.14209/2014

      DEVENDER @ TITU                                       ..... Appellant

                        Through : Ms.Rakhi Dubey, Advocate.

                        versus

      STATE & ORS.                                          ..... Respondent

                        Through : Mr.Navin K.Jha, APP for State


      CORAM:
      HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal is dismissed in terms of a detailed common

judgment delivered today which is placed in the file of

Crl.A.No.1586/2013 titled Deepak Vs. State.

(S.P.GARG) JUDGE JULY 03, 2015 sa

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