Union Of India & Ors. vs Jawahar Singh
2015 Latest Caselaw 55 Del

Citation : 2015 Latest Caselaw 55 Del
Judgement Date : 6 January, 2015

Delhi High Court

Union Of India & Ors. vs Jawahar Singh on 6 January, 2015

Author: Kailash Gambhir

*    IN THE HIGH COURT OF DELHI AT NEW DELHI
                        Date of hearing & Order: January 06, 2015.
+    W.P.(C) 10/2015 & CM APPL. No.23/2015 (stay) CM No.
     24/2015 (exemption)

     UNION OF INDIA & ORS.                          .... Petitioners
                   Through:       Ms. Prabha Sharma, Proxy
                                  Counsel for Mr. Hilal Haider, Sr.
                                  Gov. Counsel
                      versus

     JAWAHAR SINGH                                ..... Respondent
                 Through:         Mr. M.K. Bhardwaj, Advocate

     CORAM:
     HON'BLE MR. JUSTICE KAILASH GAMBHIR
     HON'BLE MR. JUSTICE I.S.MEHTA

KAILASH GAMBHIR, J. (ORAL)

For order, see W.P.(C) 5/2015, titled 'Union of India & Ors. v. Jawahar Singh'.

KAILASH GAMBHIR, J

I.S.MEHTA, J JANUARY 06, 2015 v

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