Zaakir vs State Nct Of Delhi
2015 Latest Caselaw 405 Del

Citation : 2015 Latest Caselaw 405 Del
Judgement Date : 15 January, 2015

Delhi High Court

Zaakir vs State Nct Of Delhi on 15 January, 2015

Author: A. K. Pathak

$~20

*      IN THE HIGH COURT OF DELHI AT NEW DELHI

+      CRL.A. 233/2011
                                             Reserved on 13th January, 2015
                                         Delivered on 15th January, 2015
       ZAAKIR                                        ..... Appellant
                         Through   : Mr. Umardeen, Adv.

                         Versus

       STATE NCT OF DELHI                            ..... Respondent
                     Through       Mr. Yogesh Verma, APP with SI
                                   Amit Rathee, P.S. Model Town
CORAM:
HON'BLE MR. JUSTICE A.K. PATHAK

       For judgment see CRL.A. No.79/2011.



                                         A.K. PATHAK, J.

JANUARY 15, 2015 rb

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