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Om Parkash vs Satya Narain And Anr
2015 Latest Caselaw 9058 Del

Citation : 2015 Latest Caselaw 9058 Del
Judgement Date : 4 December, 2015

Delhi High Court
Om Parkash vs Satya Narain And Anr on 4 December, 2015
Author: R. K. Gauba
$~R-8 (Part-B)

*         IN THE HIGH COURT OF DELHI AT NEW DELHI
                           Reserved on: 19th November, 2015
     %                  Date of Decision: 04th December, 2015

+     CRL.REV.P 310/1999
      OM PARKASH                                        ..... Petitioner
                        Through        Mr. Aakash Sharma, Advocate.
                        versus
      SATYA NARAIN AND ANR                        ..... Respondent

Through Mr. Jai Gupta, Mr. Rakesh Kumar and Mr. Amit Verma, Advocates. Ms. Aashaa Tiwari, APP with SI Karamvir, PS-Narela.

CORAM:

HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE R.K.GAUBA R. K. GAUBA, J:

For detailed judgment, the decision dated 04.12.2015 in Crl.A.No.50/2000 may be referred to.

R. K. GAUBA (JUDGE)

SANJIV KHANNA (JUDGE)

DECEMBER 04, 2015 mr/ss

 
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