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M/S S-Cci India Private Ltd And ... vs Preetam Shrivastava And Ors
2015 Latest Caselaw 6331 Del

Citation : 2015 Latest Caselaw 6331 Del
Judgement Date : 26 August, 2015

Delhi High Court
M/S S-Cci India Private Ltd And ... vs Preetam Shrivastava And Ors on 26 August, 2015
Author: Hima Kohli
$~7.
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

+     CS(OS) 912/2010 and I.As.No.6273/2010 & 11564/2013
      M/S S-CCI INDIA PRIVATE LTD & ANR.         ..... Plaintiffs
                      Through: Mr.Mukesh Kumar, Advocate
                      with Mr.Joginder Mohan Kumar, AR of the
                      plaintiffs in person

                        versus

      PREETAM SHRIVASTAVA & ORS.                ..... Defendants
                    Through: Mr.Abhishek Rai and
                    Ms.Shreya Bhandari, Advocates with D-1 & D-2
                    in person

      CORAM:
      HON'BLE MS. JUSTICE HIMA KOHLI

                        ORDER

% 26.08.2015

1. Learned counsel for the plaintiffs states on instructions that he

does not wish to pursue the present suit any further as his clients have

arrived at a settlement with the defendants.

2. In view of the aforesaid submission, the suit is dismissed as

withdrawn, along with pending applications.

HIMA KOHLI, J AUGUST 26, 2015 mk

 
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