Citation : 2014 Latest Caselaw 4172 Del
Judgement Date : 4 September, 2014
$~ 27 & 28
*IN THE HIGH COURT OF DELHI AT NEW DELHI
% DECIDED ON: 04.09.2014
+ W.P. (C) 5587/2014, C.M. Nos. 13832, 13833/2014 &
14156/2014
GOPAL SINGH & ORS ..... Petitioners
versus
LT. GOVERNOR & ORS ..... Respondents
W.P. (CRL) 1397/2014, C.M. Nos.10697-10698/2014
BIRMA NAND SHARMA ..... Petitioner
versus
LT GOVERNOR GOVT OF NCT & ORS .. Respondents
Appearance: Mr. Amit Sibal, Sr. Advocate with Mr. Manish Kaushik, Mr. Namit Suri and Mr. Gaurav Tanwar, Advocates for petitioners in all matters.
Mr. Sandeep Sethi, Sr. Advocate with Mr. Anupam Varma, Mr. Nikhil Sharma and Mr. Ameen Jauhar, Advocates for BYPL in W.P.(C)5587/2014. Mr. Saqib with Mr. M.P.Singh, Advocates for R-5 in W.P. (C) 5587/2014.
Mr. Dhruv Mehta, Sr. Advocate with Mr. Anupam Varma, Mr. Nikhil Sharma and Mr. Ameen Jauhar, Advocates for BYPL in W.P.(Crl.)1397/2014. Mr. Anupam Varma, Mr. Nikhil Sharma and Mr. Ameen Jauhar, Advocates for NDPL (TPDDL)
W.P.(Crl.)1397/14 & W.P. (C)5587/14 Page 1 CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE VIPIN SANGHI
S.RAVINDRA BHAT, J. (OPEN COURT)
For detailed order, order of even date passed in W.P. (Crl.) 1709/2014 may be referred to.
S. RAVINDRA BHAT (JUDGE)
VIPIN SANGHI (JUDGE) SEPTEMBER 04, 2014 /vks/
W.P.(Crl.)1397/14 & W.P. (C)5587/14 Page 2
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