The Bhajanpura Cooperative Urban ... vs Prabhu Dayal
2014 Latest Caselaw 4141 Del

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                              RESERVED ON : 22nd JANUARY, 2014
                              DECIDED ON : 3rd SEPTEMBER, 2014

+                        CRL.A.1163/2012

      THE BHAJANPURA COOPERATIVE URBAN THRIFT &
      CREDIT SOCIETY LTD.                              ..... Appellant

                         Through :    Mr.Rajeshwar Kr.Gupta, Advocate
                                      with Ms.Sumati Sharma, Advocate.
                         versus

      PRABHU DAYAL                                     ..... Respondent

                         Through :    Ms.Nandita Rao, Advocate.


       CORAM:
       HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal stands dismissed as not maintainable in

terms of a detailed common judgment delivered today which is placed in

the file of Crl.A.No.972/2012 titled 'The Bhajanpura Cooperative Urban

Thrift & Credit Society Ltd. vs. Sushil Kumar'.

(S.P.GARG) JUDGE

SEPTEMBER 03, 2014 TR