Citation : 2014 Latest Caselaw 3405 Del
Judgement Date : 30 July, 2014
$~28 TO 37
* IN THE HIGH COURT OF DELHI AT NEW DELHI
Decided on : 30.07.2014
+ W.P.(C) 6539/2013
UNION OF INDIA AND ORS. .....Petitioners
Versus
NEHA KADAM ...Respondent
+ W.P.(C) 6571/2013
UNION OF INDIA AND ORS. .....Petitioners
Versus
SIDHARTH GUPTA ...Respondent
+ W.P.(C) 6585/2013
UNION OF INDIA AND ORS. .....Petitioners
Versus
BHAGWAN SAHAI MEENA ...Respondent
+ W.P.(C) 6789/2013
UNION OF INDIA AND ORS. .....Petitioners
Versus
AJAY KUMAR AND ORS. ...Respondents
+ W.P.(C) 6792/2013
UNION OF INDIA AND ORS. .....Petitioners
Versus
RAHUL AND ANR. ...Respondents
+ W.P.(C) 339/2014, C.M. NO. 666/2014
UNION OF INDIA AND ORS. .....Petitioners
Versus
RUBY AND ANR ...Respondents
+ W.P.(C) 355/2014, C.M. NO.708/2014
UNION OF INDIA AND ORS. .....Petitioners
Versus
W.P.(C) 6505/2013 and connected cases Page 1
ANJALI ...Respondent
+ W.P.(C) 762/2014, C.M. NO.1528/2014
UNION OF INDIA AND ORS. .....Petitioners
Versus
SHRUTI ...Respondent
+ W.P.(C) 5106/2013
UNION OF INDIA AND ORS. .....Petitioners
Versus
SONIA ...Respondent
+ W.P.(C) 5192/2013
UNION OF INDIA AND ORS. .....Petitioners
Versus
VARSHA ...Respondent
Through: Dr. Ashwani Bharadwaj with Sh. Ankur Chhibber and Ms. Archana Gaur, Advocates, for petitioners in Item Nos. 27 to 37. Sh. Sachin and Sh. J.P. Tiwari, Advocates, for respondent in Item No. 28. Sh. Vikas Mishra, Advocate, for Resp. No.2 in Item No.33.
Ms. Jyoti Singh, Sr. Advocate with Sh. S.K. Gupta, Ms. Tinu Bajwa, Sh. Amandeep Joshi, Ms. Sahila Lamba and Sh. Sameer Sharma, Advocates, for respondent in Item No.35.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE VIPIN SANGHI
MR. JUSTICE S. RAVINDRA BHAT (OPEN COURT)
%
W.P.(C) 6505/2013 and connected cases Page 2 For detailed judgment, the decision dated 30.07.2014 in W.P.(C) 6505/2013 may be referred to.
S. RAVINDRA BHAT (JUDGE)
VIPIN SANGHI (JUDGE) JULY 30, 2014 ajk
W.P.(C) 6505/2013 and connected cases Page 3
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