Indo Rolhard Industries Ltd. vs M. K. Mahajan & Anr
2014 Latest Caselaw 3004 Del

*      IN THE HIGH COURT OF DELHI AT NEW DELHI


+    CO. APP. NO.26/2014 and CM Nos.7920/2014 and 7921/2014

INDO ROLHARD INDUSTRIES LTD.    ..... Appellant
             Through: Mr.Manoj Kumar Garg, Advocate.

                        versus

M. K. MAHAJAN & ANR                           ..... Respondents
              Through:           Ms.Vibha Mahajan Seth, Advocate.
                                 Mr.Rajiv Bahl, Advocate for the
                                 Official Liquidator.

%                     Date of Decision : July 8th, 2014
CORAM:
HON'BLE MS. JUSTICE REVA KHETRAPAL
HON'BLE MS. JUSTICE PRATIBHA RANI

                        JUDGMENT

: REVA KHETRAPAL, J.

For the reasons recorded in the judgment in CO. APP. No.25/2014, this appeal is dismissed. CM Nos.7920/2014 and 7921/2014 also stand disposed of.

REVA KHETRAPAL JUDGE

PRATIBHA RANI JUDGE July 8th July, 2014 km