Mam Chand vs Bharat Sanchar Nigam Ltd
2014 Latest Caselaw 2932 Del

Citation : 2014 Latest Caselaw 2932 Del
Judgement Date : 3 July, 2014

Delhi High Court

Mam Chand vs Bharat Sanchar Nigam Ltd on 3 July, 2014

Author: J.R. Midha

     IN THE HIGH COURT OF DELHI AT NEW DELHI

         +        LPA 423/2013 and CM APPL. 9325/2013

%                                Reserved on 21st April, 2014
                                Date of decision : 03 July, 2014

       MAM CHAND                            ..... Appellant
              Through: Mr. Bijender Singh, Advocate

                                versus

       BHARAT SANCHAR NIGAM LTD ..... Respondent
               Through: Ms. Raavi Birbal, Advocate

       CORAM:
       HON'BLE MR. JUSTICE P.K. BHASIN
       HON'BLE MR. JUSTICE J.R. MIDHA

                          JUDGMENT

J.R. MIDHA, J.

For orders, see LPA No.408/2013.

J.R. MIDHA, J

P.K. BHASIN, J JULY 03, 2014/dk

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