Hari Om vs State (Gnct Of Delhi)
2014 Latest Caselaw 630 Del

Citation : 2014 Latest Caselaw 630 Del
Judgement Date : 31 January, 2014

Delhi High Court

Hari Om vs State (Gnct Of Delhi) on 31 January, 2014

Author: S. P. Garg

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                             RESERVED ON : 20th JANUARY, 2014
                             DECIDED ON : 31st JANUARY, 2014

+                       CRL.A. 1056/2011
      HARI OM                                          ..... Appellant
                        Through :   Mr.Bhupesh Narula, Advocate.

                        versus

      STATE (GNCT OF DELHI)                   ..... Respondent
                    Through :       Mr.M.N.Dudeja, APP.

       CORAM:
       HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal stands disposed of in terms of a detailed

common judgment delivered today which is placed in the file of

Crl.A.No.1283/2011 titled 'Shekhar @ Chhotu vs. The State (NCT of

Delhi)'.

(S.P.GARG) JUDGE

JANUARY 31, 2013/ tr

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