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Pawan @ Diggi vs State
2014 Latest Caselaw 479 Del

Citation : 2014 Latest Caselaw 479 Del
Judgement Date : 24 January, 2014

Delhi High Court
Pawan @ Diggi vs State on 24 January, 2014
Author: Kailash Gambhir
*       IN THE HIGH COURT OF DELHI AT NEW DELHI
                                       Judgment delivered on: January 24, 2014

+       CRL.A.1322/2010

Pawan @ Diggi                                                ..... Appellant
                              Through:      Mr. R.D.Rana, Advocate

                              versus
STATE                                                          ..... Respondent
                              Through:      Ms. Richa Kapoor, Additional
                                            Public Prosecutor for the State

        CORAM:
        HON'BLE MR. JUSTICE KAILASH GAMBHIR
        HON'BLE MS. JUSTICE SUNITA GUPTA
                          JUDGMENT

KAILASH GAMBHIR, J

See order in CRL.A. 1297/2010.

KAILASH GAMBHIR, J.

SUNITA GUPTA, J. JANUARY 24, 2014 v/pkb

 
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