Siksha O Anusandhan vs Coa & Anr.
2014 Latest Caselaw 224 Del

Citation : 2014 Latest Caselaw 224 Del
Judgement Date : 10 January, 2014

Delhi High Court

Siksha O Anusandhan vs Coa & Anr. on 10 January, 2014

Author: Subhash Chandra Parija

                                   W.P.(C) No.2837 of 2011
                                               &
                                   Misc. Case No.73 of 2014

04.   10.01.2014               This is an application by the petitioner seeking
                   withdrawal of the CRLMC No.2837 of 2011.
                               Considering the submission made, the application
                   for withdrawal of the CRLMC No.2837 of 2011 is allowed.
                               Misc. Case is accordingly disposed of.


                                                                 ........................
                                                                 S.C. Parija, J.

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