Citation : 2014 Latest Caselaw 925 Del
Judgement Date : 19 February, 2014
* IN THE HIGH COURT OF DELHI AT NEW DELHI
Reserved on: 16th January, 2014
Pronounced on: 19th February, 2014
+ CRL.A. 728/2010
MOHD. ILLYAS ..... Appellant
Through: Mr. Ajay Verma, Adv. with
Mr. Shiv Kumar Dwivedi, Adv.
versus
STATE (GOVT. OF NCT OF DELHI) ..... Respondent
Through: Ms. Rajdipa Behura, APP for the State.
SI Kapil Kumar, PS GTB Enclave.
CORAM:
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE G.P. MITTAL
JUDGMENT
G.P. MITTAL, J.
1. For detailed order see Criminal Appeal No.716/2010, Salam Kaviraj @ Chuha V. State (Govt. Of NCT of Delhi) pronounced today.
(G.P. MITTAL) JUDGE
(SANJIV KHANNA) JUDGE FEBRUARY 19, 2014 vk
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