State vs Sagar Takwal & Ors.
2014 Latest Caselaw 689 Del

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                          RESERVED ON : 6th DECEMBER, 2013
                           DECIDED ON : 4th FEBRUARY, 2014

+                        CRL.A. 59/2001

      STATE                                         .... Appellant
                  Through :    Mr.Lovkesh Sawhney, APP.

                               versus

      SAGAR TAKWAL & ORS.                              ....Respondents
              Through : Mr.K.B.Andley,             Sr.Advocate      with
                        Mr.M.L.Yadav              &      Mr.Lokesh      ,
                        Advocates.
      CORAM:
      HON'BLE MR. JUSTICE S.P.GARG
S.P.GARG, J.

The present appeal stands dismissed in terms of a detailed

common judgment delivered today which is placed in the file of Crl.A.No.

492/2000 titled 'Sagar Takwal vs. The State (Delhi Admn.) Delhi'.

(S.P.GARG) JUDGE FEBRUARY 04, 2014/TR