Mandeep Singh vs State
2014 Latest Caselaw 3479 Del

*       IN THE HIGH COURT OF DELHI AT NEW DELHI

                                             Reserved on: 19th May, 2014
                                         Pronounced on: August 01, 2014
+       CRL. A. 209/2012

        MANDEEP SINGH                                  ..... Appellant

                           Through:   Mr. Manish Kaushik with Mr. Dhruv
                                      Gupta, Advocates
                           Versus

        STATE                                          ..... Respondent

                           Through    Ms. Rajdipa Behura, APP


        CORAM:
        HON'BLE MR. JUSTICE SANJIV KHANNA
        HON'BLE MR. JUSTICE G.P. MITTAL

                                JUDGMENT

G.P. MITTAL, J.

For detailed order see Criminal Appeal No.544/2011, Parminder Kaur

v. State pronounced today.

(G.P. MITTAL) JUDGE

(SANJIV KHANNA) JUDGE AUGUST 01, 2014 vk