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Radhey Shyam vs The State (N.C.T. Of Delhi)
2013 Latest Caselaw 4772 Del

Citation : 2013 Latest Caselaw 4772 Del
Judgement Date : 11 October, 2013

Delhi High Court
Radhey Shyam vs The State (N.C.T. Of Delhi) on 11 October, 2013
Author: S. P. Garg
*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                               RESERVED ON : 25th JULY, 2013
                               DECIDED ON : 11th OCTOBER, 2013

+                                 CRL.A. 1000/2011
      RADHEY SHYAM                                      ..... Appellant
                         Through :     Mr.A.J.Bhambhani, Advocate with
                                       Ms.Nisha Bhambhani, Advocate.
                         versus
      THE STATE (N.C.T. OF DELHI)                       ..... Respondent
                         Through :     Mr. M.N. Dudeja, APP.


      CORAM:
      HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal stands disposed of in terms of a detailed

common judgment delivered today which is placed in the file of

Crl.A.No.749/2011 titled 'Mahender vs. The State (N.C.T. Of Delhi)'.

(S.P.GARG) JUDGE

OCTOBER 11, 2013/tr

 
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