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Satish Kapoor vs Vandana Kapoor & Ors.
2013 Latest Caselaw 1413 Del

Citation : 2013 Latest Caselaw 1413 Del
Judgement Date : 21 March, 2013

Delhi High Court
Satish Kapoor vs Vandana Kapoor & Ors. on 21 March, 2013
Author: Rajiv Sahai Endlaw
*      IN THE HIGH COURT OF DELHI AT NEW DELHI

%                                     Date of decision: 21st March, 2013

+      CS(OS) 1642/2011, IA No.10535/2011 (u/O 39 R-1&2), 5541/2012
       (u/O VIII R-10), 5891/2012 (for delay), 9536/2012 (u/o39 R-4),
       10187/2012 (u/O 7 R-11), CCP (O) 26/2012
       SATISH KAPOOR                                       ..... Plaintiff
                    Through:       Mr. Aman Lekhi, Sr. Adv. with Mr.
                                   Rajeshekher Rao & Ms. Simon
                                   Benjamin, Advs.

                             Versus
       VANDANA KAPOOR & ORS.                      ..... Defendants
                   Through: Mr. Raman Kapoor, Sr. Adv. with
                            Mr. Mohit Chaudhary, Pragya Singh
                            & Mr. Harsh Sharma Adv. for D-
                            3&4.
                            Mr. Harish Malhotra, Sr. Adv with
                            Mr. Thehak, Adv. for D-8.
                            Mr. Rajiv Talwar, Adv. for D-5
       CORAM:
       HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW

%                            JUDGMENT
                              21.03.2013

       For Judgement, see CS(OS)1375/2010 titled BELA KAPOOR &

ORS VS. VANDANA KAPOOR & ORS.




                                           RAJIV SAHAI ENDLAW, J.

st MARCH 21 , 2013 Bs/M

 
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