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Dda vs Krishan Verma
2013 Latest Caselaw 1411 Del

Citation : 2013 Latest Caselaw 1411 Del
Judgement Date : 21 March, 2013

Delhi High Court
Dda vs Krishan Verma on 21 March, 2013
Author: S.Ravindra Bhat
$~11
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                        Decided on : 21st March, 2013.

+                          LPA No. 1133/2004

       D.D.A.                                              ..... Appellant
                           Through:     Mr. Sushil Dutt Salwan & Ms. Latika
                                        Dutta, Advocates
                           versus

       KRISHAN VERMA                                      ..... Respondent
                   Through:             None

       CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE SUDERSHAN KUMAR MISRA

For detailed judgment, kindly refer to decision dated 21st March, 2013 in LPA No. 1084/2004.

S. RAVINDRA BHAT, J

SUDERSHAN KUMAR MISRA, J MARCH 21, 2013 rd

 
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