Tara Chand vs State
2013 Latest Caselaw 1097 Del

Citation : 2013 Latest Caselaw 1097 Del
Judgement Date : 5 March, 2013

Delhi High Court

Tara Chand vs State on 5 March, 2013

Author: S. P. Garg

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                               RESERVED ON : February 18, 2013
                               DECIDED ON : March 05, 2013


+     CRL.A.293/2000

      TARA CHAND                                 ..... Appellant
                         Through :    Mr.M.L.Yadav & Mr.Lokesh
                                      Chander, Advocates.

                         versus

      STATE                                      ..... Respondent
                         Through :    Ms.Fizani Husain, APP.

      CORAM:
      MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal is disposed of in terms of a detailed common

judgment delivered today which is placed in the file of

Crl.A.No.301/2000 titled Manglu Vs. State .

(S.P.GARG) JUDGE March 05, 2013 sa

Download the LatestLaws.com Mobile App