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Gridco Ltd. vs State Of Orissa And Ors.
2013 Latest Caselaw 3312 Del

Citation : 2013 Latest Caselaw 3312 Del
Judgement Date : 30 July, 2013

Delhi High Court
Gridco Ltd. vs State Of Orissa And Ors. on 30 July, 2013
Author: S.Ravindra Bhat
*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                    Pronounced on: 30.07.2013

           CM Nos.11667/2012, 572/2013 in WP(C) No.4867/2012

      GRIDCO LTD                                            ..... Petitioner

      Through :     Mr. Soli J. Sorabjee, Senior Advocate with Mr.R.K.Mehta,
                    Mr. Antaryami Upadhyaya and Mr. Premjit Elangbam,
                    Advocates.

                                        versus

      STATE OF ORISSA AND ORS                               ..... Respondents

Through : Mr. G.E.Vahanvati, Attorney General Mr. S.B.Upadhyay, Senior Advocate with Mr. Pawan Upadhyay, Ms. Sharmila Upadhyay, Mr. Anupam Prasad & Ms. Tara Narula, Advs.

CM No.12129/2012 WP(C) No.5396/2012

WEST BENGAL STATE ELECTRICITY DISTRIBUTION COM. LTD AND ANR. ..... Petitioners

Through : Mr. Upamanyu Hazarika, Sr. Adv. with Mr. Sakya Sinha Chaudhari and Ms. Prerna Priyadarshini, Advs.

versus

CENTRAL ELECTRICITY REGULATORY COMMISSION AND ORS. ..... Respondents

Through : Mr. G.E.Vahanvati, Attorney General, Mr. S.B.Upadhyay, Senior Advocate with Mr. Pawan Upadhyay, Ms. Sharmila Upadhyay, Mr. Anupam Prasad & Ms. Tara Narula, Advs.

CM 11667/12, 572/13 in WP(C) 4867/12, 12129/12 in WP(C) 5396/12, 11666/12, 2999/12 in WP(C) 5397/12 Page 1 CM No.11666/2012 in WP(C) No.5397/2012 THE BIHAR STATE ELECTRICITY BOARD ..... Petitioner

Through : Mr. M.K.Singh, Advocate

versus

THE UNION OF INDIA AND ORS ..... Respondent

Through : Mr. G.E.Vahanvati, Attorney General, Mr. S.B.Upadhyay, Senior Advocate with Mr. Pawan Upadhyay, Ms. Sharmila Upadhyay, Mr. Anupam Prasad & Ms. Tara Narula, Advs.

CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE NAJMI WAZIRI % MR. JUSTICE S. RAVINDRA BHAT

1. For detailed order please see CM No.16060/2011 in WP(C) No.7017/2011 titled Maharashtra State Electricity Distribution Co Ltd. Vs. Central Electricity Regulatory Commission and Anr.

S. RAVINDRA BHAT

(JUDGE)

NAJMI WAZIRI

(JUDGE)

JULY 30, 2013

CM 11667/12, 572/13 in WP(C) 4867/12, 12129/12 in WP(C) 5396/12, 11666/12, 2999/12 in WP(C) 5397/12 Page 2

 
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