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International Amusement Ltd. vs Assistant Collector & Anr.
2013 Latest Caselaw 419 Del

Citation : 2013 Latest Caselaw 419 Del
Judgement Date : 29 January, 2013

Delhi High Court
International Amusement Ltd. vs Assistant Collector & Anr. on 29 January, 2013
Author: S.Ravindra Bhat
*      IN THE HIGH COURT OF DELHI AT NEW DELHI\


%                                 RESERVED ON: 29.11.2012
                                  PRONOUNCED ON: 29.01.2013


+                          W.P.(C) 1394/1991

       INTERNATIONAL AMUSEMENT LTD.           ..... Petitioner
                   Through : Mr. Parag Tripathi, Sr. Advocate with
                   Mr. Manish Sharma and Sh. Rohan Sharma,
                   Advocates.

                versus
       ASSISTANT COLLECTOR & ANR.                ..... Respondents

Through : Ms. Avnish Ahlawat with Ms. Latika Chaudhry, Advocates.

CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE R.V. EASWAR

MR. JUSTICE S.RAVINDRA BHAT For detailed judgment, the decision dated 29.01.2013 in W.P.(C) 1259/1991 may be referred to.

S. RAVINDRA BHAT (JUDGE)

R.V.EASWAR (JUDGE) JANUARY 29, 2013

WP (C) 1259/91 & 1394/91 Page 1

 
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