Sachin Singh & Anr vs Reliance General Insurance ...
2013 Latest Caselaw 376 Del

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                             Reserved on: 7th January, 2013
                                          Pronounced on: 24th January, 2013

+    MAC.APP.846/2010

     SACHIN SINGH & ANR                         ...... Appellants
                   Through:         Mr. Niraj Jha with Mr. Manish Maini,
                                    Advocates

                   versus


     RELIANCE GENERAL INSURANCE COMPANY LTD. & ORS.
                                       .... Respondents
                  Through: Ms. Shivani Bansal, Advocate

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                             JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is allowed in terms of the judgment passed today in MAC.APP.844/2010 titled 'SACHIN SINGH & ANR. v. RELIANCE GENERAL INSURANCE COMPANY LTD. & ORS..

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE JANUARY 24, 2013 pst