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Jitender @ Kalia vs The State (Nct Of Delhi)
2013 Latest Caselaw 346 Del

Citation : 2013 Latest Caselaw 346 Del
Judgement Date : 23 January, 2013

Delhi High Court
Jitender @ Kalia vs The State (Nct Of Delhi) on 23 January, 2013
Author: G.P. Mittal
*        IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                Date of decision: 23rd January, 2013
+        CRL. M.C. 253/2013

         JITENDER @ KALIA                                 ..... Petitioner
                      Through:           Mr. Bankim K. Kulshrestha, Adv.


                                       versus

         THE STATE (NCT OF DELHI)                 ..... Respondent
                       Through: Ms. Jasbir Kaur, APP for the State.
                                 ASI Ram Goal, PS Mukherjee Nagar.
         CORAM:
         HON'BLE MR. JUSTICE G.P.MITTAL

                                 JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Petition is dismissed in terms of the judgment passed today in CRL.M.C. 249/2013 titled 'JITENDER @ KALIA v. THE STATE (NCT OF DELHI).'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE JANUARY 23, 2013 vk

 
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