Oriental Insurance Company Ltd vs Babita & Ors
2013 Latest Caselaw 960 Del

Citation : 2013 Latest Caselaw 960 Del
Judgement Date : 26 February, 2013

Delhi High Court

Oriental Insurance Company Ltd vs Babita & Ors on 26 February, 2013

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                          Reserved on: 12th February, 2013
                                        Pronounced on: 26th February, 2013
+    MAC.APP. 181/2010
     ORIENTAL INSURANCE COMPANY LTD                    ..... Appellant
                        Through:    Ms.Manjusha Wadhwa, Advocate
                        versus

     BABITA & ORS                                             ..... Respondent

                        Through:    Mr.O.P.Mannie, Advocate

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL
                      JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is dismissed in terms of the judgment passed today in MAC.APP.180/2010 titled 'ORIENTAL INSURANCE COMPANY LTD. v. ANITA & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE FEBRUARY 26, 2013 pst

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