Jitender vs State
2013 Latest Caselaw 895 Del

Citation : 2013 Latest Caselaw 895 Del
Judgement Date : 21 February, 2013

Delhi High Court

Jitender vs State on 21 February, 2013

Author: S.Ravindra Bhat

*       IN THE HIGH COURT OF DELHI AT NEW DELHI
                                                    Reserved on: 24.11.2011
                                                     Decided on: 21.02.2013

+                                      CRL. A. 912/2011

        JITENDER                                          .......Appellant
                        Versus
        STATE                                             ....Respondents

Through: Sh. Trideep Pais and Sh. Shivam Sharma, Advocates, on behalf of Jitender.

Sh. Rajesh Mahajan, ASC (Crl), for the State.

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MS. JUSTICE PRATIBHA RANI

MR. JUSTICE S. RAVINDRA BHAT

% For detailed judgment, the decision dated 21.02.2013 in Death Sentence Reference 1/2011 - State v. Jitender may be referred to.

S. RAVINDRA BHAT (JUDGE)

PRATIBHA RANI (JUDGE) FEBRUARY 21, 2013

Death Sent. 1/11 & Crl.A.912/11 Page 1

Download the LatestLaws.com Mobile App