R N Malhotra vs Bhupesh Kumar Jain & Ors.
2013 Latest Caselaw 894 Del

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                            Reserved on: 13th February, 2013
                                          Pronounced on: 21st February, 2013
+    CRL.M.C. 2786/2010

     R N MALHOTRA                                          ..... Petitioner
                        Through:     Mr.Praveen Kumar, Advocate

                        versus

     BHUPESH KUMAR JAIN & ORS.                     ..... Respondent
                 Through: Mr. Surender Chauhan, Advocate for R-1
                           Mr. S.K.Kalia, Advocate for R-3

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL


                             JUDGMENT

G. P. MITTAL, J.

1. The present Petition is dismissed in terms of the judgment passed today in CRL.M.C. 2782/2010 titled 'R.N. MALHOTRA V. BHUPESH KUMAR JAIN & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE FEBRUARY 21, 2013 vk