Delhi High Court
M/S Surya Vinayaka Industries ... vs Cvcigp Ii Employees Rose Hill Ltd. ... on 15 February, 2013
Author: S. P. Garg
* IN THE HIGH COURT OF DELHI AT NEW DELHI
RESERVED ON : 10th January, 2013
DECIDED ON : 15th February, 2013
+ CRL.M.C. 4356/2012 Crl.M.A.Nos.20268-20269/12
SATEESH JAIN ..... Petitioner
VERSUS
CVCIGP II EMPLOYEES ROSE HILL LTD. ..... Respondent
+ CRL.M.C. 1190/2012 & Crl.M.A.Nos.4256/12, 17660-61/12
M/S SURYA VINAYAKA INDUSTRIES LTD. & ORS.
.... Petitioners
VERSUS
CVCIGP II EMPLOYEES ROSE HILL LTD. & ANR.
.... Respondents
+ CRL.M.C. 1543/2012 & Crl.M.A.Nos.5461/12, 17656-57/12
M/S SURYA VINAYAKA INDUSTRIES LTD. & ORS.
...... Petitioners
VERSUS
CVCIGP II CLIENT ROSE HILL LTD. & ANR. .... Respondents
+ CRL.M.C. 1544/2012 & Crl.M.A.Nos.5463/12, 17658-59/12
M/S SURYA VINAYAKA INDUSTRIES LTD. & ORS.
..... Petitioners
VERSUS
CVCIGP II CLIENT ROSE HILL LTD. & ANR. .... Respondents
+ CRL.M.C. 1545/2012 & Crl.M.A.Nos. 5465/12, 17654-55/12
M/S SURYA VINAYAKA INDUSTRIES LTD. & ORS.
..... Petitioners
VERSUS
CVCIGP II EMPLOYEE ROSE HILL LTD. & ANR.
.... Respondents
+ CRL.M.C. 1546/2012 & Crl.M.A.Nos. 5467/12, 17662-63/12
M/S SURYA VINAYAKA INDUSTRIES LTD. & ORS.
..... Petitioners
VERSUS
CVCIGP II EMPLOYEES ROSE HILL LTD. & ANR.
.... Respondents
+ CRL.M.C. 4215/2012 & Crl.M.A.No19781/12
SANJAY JAIN & ORS. ..... Petitioners
VERSUS
CVCIGP II EMPLOYEES ROSE HILL LTD. & ANR.
.... Respondents
+ CRL.M.C. 4216/2012 & Crl.M.A.No19783/12
SANJAY JAIN & ANR. ..... Petitioners
VERSUS
CVCIGP II EMPLOYEES ROSE HILL LTD. & ANR.
.... Respondents
+ CRL.M.C. 4217/2012 & Crl.M.A.No19786/12
SANJAY JAIN & ORS. ..... Petitioners
VERSUS
CVCIGP II CLIENT ROSE HILL LTD. &ANR. .... Respondents
+ CRL.M.C. 4218/2012 & Crl.M.A.No19788/12
SANJAY JAIN & ORS. ..... Petitioners
VERSUS
CVCIGP II EMPLOYEES ROSE HILL LTD.&ANR.
.... Respondents
+ CRL.M.C. 4219/2012 & Crl.M.A.No19790/12
SANJAY JAIN & ORS. ..... Petitioners
VERSUS
CVCIGP II CLIENT ROSE HILL LTD. & ANR. .... Respondents
+ CRL.M.C. 4220/2012 & Crl.M.A.No19793/12
SANJAY JAIN & ANR. ..... Petitioners
versus
CVCIGP II CLIENT ROSE HILL LTD. & ANR. ..... Respondents
Present : Mr.Shaad Anwar with Mr.Manoj
Agarwal, Advocates for the petitioners
in Crl.M.C.No.4356/2012.
Mr.U.U.Lalit, Sr.Advocate with
Mr.vineet Malhotra, Mr.Vikas Arora
and Mr.Aman Khan, Advocates for
the petitioners in
Crl.M.C.Nos.1190/12, 1543/12,
1544/12, 1545/12,
1546/12, 4215/12, 4216/12, 4217/12,
4218/12, 4219/12 & 4220/12
Mr.Sandeep Sethi, Sr.Advocate with
Mr.Neeraj Sharma, Ms.Roopali Singh
and Ms.Anjali Aggarwala, Advocates
for the respondents.
CORAM:
MR. JUSTICE S.P.GARG
S.P.GARG, J.
The present petitions are dismissed in terms of a detailed common
judgment delivered today which is placed in the file of
Crl.M.C.No.1191/2012 titled M/s Surya Vinayaka Industries Ltd & Ors.
Vs.CVCIGP II Client Rose Hill Ltd.& Anr.
(S.P.GARG)
JUDGE
February 15, 2013
sa
