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Fincap Portfolio Ltd. vs State & Ors
2013 Latest Caselaw 495 Del

Citation : 2013 Latest Caselaw 495 Del
Judgement Date : 1 February, 2013

Delhi High Court
Fincap Portfolio Ltd. vs State & Ors on 1 February, 2013
Author: G.P. Mittal
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
                            Date of decision: 1st February, 2013

+    CRL.L.P. 488/2011

     FINCAP PORTFOLIO LTD.                                   ..... Petitioner

                       Through:     Mr. K.K. Manan with Mr. Nipun
                                    Bhardwaj, Advocates
                       versus
     STATE & ORS                                          ..... Respondents

                       Through:     Ms. Rajdipa Behura, APP for the
                                    State/Respondent No.1.
                                    Mr. Vijay Aggarwal with Mr. Gurpreet
                                    Singh, Advocates for the Respondents
                                    No.2 to 4.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                             JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is dismissed in terms of the judgment passed today in Crl.L.P.484/2011 titled 'FINCAP PORTFOLIO LTD. v. STATE & ORS'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE FEBRUARY 01, 2013 v

 
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