Citation : 2013 Latest Caselaw 494 Del
Judgement Date : 1 February, 2013
* IN THE HIGH COURT OF DELHI AT NEW DELHI
Date of decision: 1st February, 2013
+ CRL.L.P. 487/2011
FINCAP PORTFOLIO LTD. ..... Petitioner
Through: Mr. K.K. Manan with Mr. Nipun
Bhardwaj, Advocates
versus
STATE & ORS ..... Respondents
Through: Ms. Rajdipa Behura, APP for the
State/Respondent No.1.
Mr. Vijay Aggarwal with Mr. Gurpreet
Singh, Advocates for the Respondents
No.2 to 4.
CORAM:
HON'BLE MR. JUSTICE G.P.MITTAL
JUDGMENT
G. P. MITTAL, J. (ORAL)
1. The present Appeal is dismissed in terms of the judgment passed today in Crl.L.P.484/2011 titled 'FINCAP PORTFOLIO LTD. v. STATE & ORS'
2. For detailed order, please see the above mentioned judgment.
(G.P. MITTAL) JUDGE FEBRUARY 01, 2013 v
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