Smt. Kranti Devi & Ors. vs Saraswati Sharma And Ors.
2013 Latest Caselaw 1025 Del

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

+    RFA (OS) No. 26/1996

     SMT. KRANTI DEVI & ORS.
                                                        ..... Appellants
                          Through:   Mr. R.L. Kohli, Advocate.

                 versus


     SARASWATI SHARMA AND ORS.
                                                       ..... Respondents
                          Through:   Mr. Sunil Magon, Advocate for the
                                     respondents No.1 to 4.

                                     Mr.   Madan       Bhatia,   Senior
                                     Advocate along with Mr. Anup Kr.
                                     Sinha and Mr. A.K. Pandey,
                                     Advocates for the respondent No.6.
     CORAM:
      HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
      HON'BLE MR. JUSTICE VIPIN SANGHI

                               ORDER

28.02.2013

For detailed judgment, kindly see the judgment passed today in connected appeal being RFA (OS) No. 23/1996.

(VIPIN SANGHI) JUDGE

(SANJAY KISHAN KAUL) JUDGE FEBRUARY 28, 2013