Rame Singh vs State
2013 Latest Caselaw 5932 Del

Citation : 2013 Latest Caselaw 5932 Del
Judgement Date : 20 December, 2013

Delhi High Court

Rame Singh vs State on 20 December, 2013

Author: Kailash Gambhir

*   IN THE HIGH COURT OF DELHI AT NEW DELHI
                         Judgment delivered on: December 20, 2013

+   CRL.A. 42/2000
    RAME SINGH                                      ..... Appellant
                      Through:    Mr. K.B. Andley, Sr. Advocate
                                  with Mr.M. Shamikh, Advocate

                      versus
    STATE                                          ..... Respondent
                      Through:    Mr. Sunil Sharma, APP for the
                                  State
    CORAM:
    HON'BLE MR. JUSTICE KAILASH GAMBHIR
    HON'BLE MS. JUSTICE INDERMEET KAUR

                               JUDGMENT

KAILASH GAMBHIR, J.

For order, see CRL.A. 674/1999.

KAILASH GAMBHIR, J.

INDERMEET KAUR, J. DECEMBER 20, 2013 v/pkb

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