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Suresh Kumar vs State N.C.T. Of Delhi
2013 Latest Caselaw 5930 Del

Citation : 2013 Latest Caselaw 5930 Del
Judgement Date : 20 December, 2013

Delhi High Court
Suresh Kumar vs State N.C.T. Of Delhi on 20 December, 2013
Author: S. P. Garg
*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                               RESERVED ON : October 01, 2013
                               DECIDED ON : December 20, 2013


+     CRL.A. 681/2000

      SURESH KUMAR                                       ..... Appellant

                         Through : Mr.K.B.Andley, Sr.Advocate with
                                   Mr.M.L.Yadav, Advocate.

                                      versus

      STATE N.C.T. OF DELHI                              ..... Respondent

                         Through : Mr.Lovkesh Sawhney APP for the
                                  State.

      CORAM:
      MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal is disposed of in terms of a detailed

common judgment delivered today which is placed in the file of

Crl.A.No.716/2000 titled Bhulley Singh Vs. State N.C.T. of Delhi.

(S.P.GARG) JUDGE December 20, 2013 sa

 
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