Shanti Devi vs State
2013 Latest Caselaw 5803 Del

Citation : 2013 Latest Caselaw 5803 Del
Judgement Date : 16 December, 2013

Delhi High Court

Shanti Devi vs State on 16 December, 2013

Author: S. P. Garg

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                         RESERVED ON : 24th SEPTEMBER, 2013
                         DECIDED ON : 16th DECEMBER, 2013

+                       CRL.A. 73/2000
      SHANTI DEVI                                    ..... Appellant
                        Through :   Mr.Sushant Singh, Advocate with
                                    Mr.P.C.Arya & Mr.Tejinder Singh,
                                    Advocates.
                        versus
      STATE                                         ..... Respondent
                        Through :   Mr.M.N.Dudeja, APP.

      CORAM:
      HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal stands dismissed in terms of a detailed

common judgment delivered today which is placed in the file of

Crl.A.No.115/2000 titled 'Gopi @ Hukam vs. State'.

(S.P.GARG) JUDGE

DECEMBER 16, 2013/tr

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