Neelu Lunga vs State
2013 Latest Caselaw 1838 Del

Citation : 2013 Latest Caselaw 1838 Del
Judgement Date : 23 April, 2013

Delhi High Court

Neelu Lunga vs State on 23 April, 2013

Author: S. P. Garg

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                               DECIDED ON : 23rd April, 2013

+                       CRL.A.1163/2011

      NEELU LUNGA                         ....Appellant
              Through: Ajay Verma with Mr.Shiv Kumar,
                       Advocates.

                               Versus

      STATE                                    .....Respondent.
                   Through : Mr.M.N.Dudeja, APP for the State.
      CORAM:
      MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal is disposed of in terms of a detailed common

judgment delivered today which is placed in the file of

Crl.A.No.715/2011 titled Ramesh @ Ramu @ Dudh Nath vs.State (Govt.

of NCT of Delhi)

(S.P.GARG) JUDGE April 23, 2013 sa

Download the LatestLaws.com Mobile App