Romani Singh vs Lt.Col.Vivek Singh
2013 Latest Caselaw 1507 Del

 *    IN THE HIGH COURT OF DELHI AT NEW DELHI


%                              Judgment delivered on:April 2, 2013

+     CONT.CAS (C) 178/2012

ROMANI SINGH                                              ..... Appellant
                          Represented by: Ms.Geeta Luthra, Sr.Advocate
                                          instructed by Ms.Ashly Cherian,
                                          Mr.Harish Malik, Advocates

                 versus

LT.COL.VIVEK SINGH                                        ..... Respondent
                          Represented by: Mr.V.Shekhar, Sr.Advocate
                                          instructed by Ms.Namita Roy,
                                          Mr.Piyush Jain, Ms.Shaveta
                                          Chaudhary, Mr.Amit Chobey
                                          & Mr.Jatin Rajput, Advocates

CORAM:
HON'BLE MR. JUSTICE PRADEEP NANDRAJOG
HON'BLE MS. JUSTICE VEENA BIRBAL

VEENA BIRBAL, J.

For orders see FAO No.39/2012.

(VEENA BIRBAL) JUDGE

(PRADEEP NANDRAJOG) JUDGE April 2, 2013 ssb/kks